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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(a) in Allotment/Transfer of Built up Booths in any Sector on Lease/Hire Purchase basis in Chandigarh Rules, 1991

(a)[ "Agreement" means an agreement in amended from "C" appended to these Rules.] [Substituted vide Chandigarh Administration Gazette (Extraordinary) dated 11.2.1993.]