Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 22 in Kerala Land Reforms (Tenancy) Rules, 1970 22. [ [Omitted by SRO, No. 369/BO dated 05/04/1980. published in K.G Extraordinary 271 dated 10.4.1980.] x x x x]
