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Union of India - Section

Section 7B in Life Insurance Corporation of India Class-I Officers (Revision of Terms and Conditions of Service) Rules, 1985

7B. North-Eastern States Educational Allowance.

- A Class-I Officer posted in Assam, Meghalaya, Manipur, Tripura, Arunachal Pradesh, Nagaland or Mizoram shall be paid an allowance of [( Rs.300/-)] [Notified in Gazette of India, dated 08.10.2010 (G.S.R. No. 824(E))] per month for the period of his posting in State from the date of taking charge as long as the child of such officer is prosecuting study requiring regular attendance in a recognized school, college or university situated outside any of the aforesaid states.Explanation. - For the purpose of this rule -
(1)Child includes step child or legally adopted child, who is wholly dependent on the officer, but does not include an earning child having income exceeding Rs.250/- per month.
(2)A stipend or scholarship granted by a school, college, university or other educational institute is not income.