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[Cites 0, Cited by 0] [Section 229] [Entire Act]

State of Rajasthan - Subsection

Section 229(1) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(1)There shall be a Committee on Public Accounts for the examination of accounts showing the appropriation of sums granted by the House for the expenditure of the State, the annual finance accounts of the State and such other accounts laid before the House as the Committee may think fit.