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Union of India - Section

Section 1 in The Merchant Shipping (Seamen's Levy of Fees) Rules, 1974

1. Short title and application.

(1)These rules may be called the Merchant Shipping (Levy of Seamen's Welfare Fee) Rules, 1974.
(2)They shall come into force from the date of their publication in the official Gazettee i.e. 27th July, 1974.
(3)The shall apply to every ship engaging any seaman under section 100 and section 114 of the Act.