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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(3) in The Anna University of Technology, Madurai Act, 2010

(3)The Government may, at any time after the appointed day, transfer to the University the control and management of any of their colleges and institutions situated within the University area on such terms and conditions as they deem proper.