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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Maharashtra - Subsection

Section 21(1) in The Maharashtra Borstal Schools Rules, 1965

(1)A record of the conduct and industry of each inmate in Grade 111 shall be maintained in a register to be kept for the purpose. The Principal shall record therein every day his remarks,- "Very good", "Good", "Fair" and "Bad" - against the name of each inmate. Marks on the basis of these remarks shall be awarded to every inmate as shown below :-
Very good .. .. 3 marks.
Good .. .. 2 marks.
Fair .. .. 1 mark.
Bad .. .. Nil.