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[Cites 0, Cited by 0] [Section 30] [Entire Act]

NCT Delhi - Subsection

Section 30(15) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(15)A certified copy of the order or award shall be sent to the parties within seven (7) days from the date of order. A copy of the order may also be sent to the concerned Forum for information.