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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(1)(xvii) in The Netaji Subhas Open University Act, 1997

(xvii)to borrow, with the approval of the State Government, whether on the security of the property of the University or otherwise, money for the purposes of the University;