Bombay High Court
Sagar Satish Patil vs The State Of Maharashtra And Anr on 22 December, 2022
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 356 OF 2022
Sagar Satish Patil ....PETITIONER
V/S
The State Of Maharashtra And Anr ....RESPONDENT
Mr. Sandeep Dere for Petitioner Ms. Manisha Jagtap a/w Ms. Rhea Francis i/b J. Shekhar & Co. for Respondent no. 2 Mrs. R. A. Salunkhe, AGP for State Mr. Rahul Nerlekar for Respondent no. 3 CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANTOSH GOVINDRAO CHAPALGAONKAR, JJ DATE : 22nd December, 2022 P.C. :
Not before the Bench of which Justice The Acting Chief Justice (Mr. S. V. Gangapurwala) is a member.
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