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Bombay High Court

Sagar Satish Patil vs The State Of Maharashtra And Anr on 22 December, 2022

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                 WRIT PETITION NO. 356 OF 2022

 Sagar Satish Patil                                       ....PETITIONER
             V/S
 The State Of Maharashtra And Anr                       ....RESPONDENT

Mr. Sandeep Dere for Petitioner Ms. Manisha Jagtap a/w Ms. Rhea Francis i/b J. Shekhar & Co. for Respondent no. 2 Mrs. R. A. Salunkhe, AGP for State Mr. Rahul Nerlekar for Respondent no. 3 CORAM : HON'BLE THE ACTING CHIEF JUSTICE & HON'BLE SHRI JUSTICE SANTOSH GOVINDRAO CHAPALGAONKAR, JJ DATE : 22nd December, 2022 P.C. :

Not before the Bench of which Justice The Acting Chief Justice (Mr. S. V. Gangapurwala) is a member.
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