Section 9(1)(ii) in The Haj Committee Act, 2002

[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

Union of India - Subsection

Section 9(1)(ii) in The Haj Committee Act, 2002

(ii)to advise and assist pilgrims during their stay at the embarkation points in India, while proceeding to or returning from pilgrimage, in all matters including vaccination, inoculation, medical inspection, issue of pilgrim passes and foreign exchange and to liaise with the local authorities concerned in such matters;

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 9(1)(ii) in The Haj Committee Act, 2002