Section 15(c) in U.P. Zamindari Abolition and Land Reforms Rules, 1952
(c)The extract prepared in sub-rule (b) shall be forwarded to the Collector who shall forward it to the Secretary to Government in the Revenue Department through the Compensation Commissioner along with a brief summary of the result of his inquiries, for orders of Government as to whether any of the waqfs, trusts, endowments or societies shall not be recognised.
