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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1) in Punjab School Education Board (Employees Service) Regulation, 1988

(1)The appointment to a post in the service except to the post of the Secretary shall be made on the recommendation of the Committees mentioned in column-2 by the authorities indicated in column 3 below :-
1 2 3
(1) Posts in the scale of pay the minimum of which is Rs.1200/- or less Junior Services Selection Committee Secretary
(2) Posts in the scale of pay the minimum of which is morethan Rs. 1200/- but not more than Rs. 2000/- Senior Services Selection Committee Chairman
(3) Posts in the scale of pay the minimum of which is morethan Rs. 2000/- Establishment Committee Chairman
Provided that the recommendation of the Establishment Committee shall be implemented after the approval of the Board.