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[Cites 0, Cited by 0] [Section 2(46)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(46)(i) in The Bihar Prohibition And Excise Act, 2016

(i)every process, whether natural or artificial, by which any intoxicant is produced or prepared (including the tapping of tari producing trees and the drawing of tari from trees),