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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Goa - Subsection

Section 4(4)(a) in The Goa, Daman and Diu Agricultural Tenancy (Discharge of Joint Responsibility of Tenants) Rules, 1975

(a)All the decisions of the general body shall be taken by the majority of the members present.