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[Cites 0, Cited by 0] [Section 83(2)] [Section 83] [Entire Act]

State of Madhya Pradesh - Subsection

Section 83(2)(f) in The M.P. Factories Rules, 1962

(f)[ Suitable provision shall be made in every room for supply of drinking water and facilities for washing.] [Inserted by Notification No. 4(a) 4-91-16B, dated 6-4-1995.]