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State of Assam - Section

Section 11 in The Assam Handicraft Artisans Welfare Fund Scheme, 2000

11. Formulation of other schemes of financial assistance.

- The Board may, formulate and implement, with the prior approval of the Government, other schemes of financial assistance for purposes such as off season expenses, construction or maintenance of houses, nurseries and creches, facilities for part-time employment to members and any other purpose provided in the Act or Rules.