Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 71] [Entire Act] State of Andhra Pradesh - Subsection Section 71(b) in Andhra Pradesh Housing Board Act, 1956 (b)the principles and procedure to be followed in allotment of tenements and premises;
