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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(xi) in Andhra Pradesh Conduct of Language Pandit Common Entrance Test for admission into Pandit Training course Rules, 2006

(xi)"Permanent Committee" means the committee constituted by the Government to ensure that the LPCET-AC conducted by the Association of Pandit Training Colleges in a fair and transparent manner.