Section 92(2)(c) in The Gujarat Value Added Tax Act, 2003

[Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act]

State of Gujarat - Subsection

Section 92(2)(c) in The Gujarat Value Added Tax Act, 2003

(c)of any such particulars when such disclosure is occasioned by the lawful employment under this Act, of any process for the service of any notice or the recovery of any demand, or

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State of Gujarat - Subsection

Section 92(2)(c) in The Gujarat Value Added Tax Act, 2003