Calcutta High Court (Appellete Side)
Union Of India vs Noorjahan Begum @ Noor Jahan on 13 January, 2015
Author: Jyotirmay Bhattacharya
Bench: Jyotirmay Bhattacharya
1 13.01.2015
ac F.M.A.T 346 of 2014 (CAN 3864 of 2014) Union of India
-versus-
Noorjahan Begum @ Noor Jahan No one appears on behalf of the appellant at the time when this appeal is taken up for hearing. No adjournment is also sought for on behalf of the appellant.
Accordingly, the appeal is made out of list.
(Jyotirmay Bhattacharya, J.) (Tapash Mookherjee, J.)