Delhi High Court - Orders
Ocl Iron And Steel Limited vs Union Of India on 18 July, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~89
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8316/2024 & CM APPLS. 34076/2024, 38159/2024
OCL IRON AND STEEL LIMITED .....Petitioner
Through: Mr. Sandeep Sethi, Senior Advocate
with Mr. Divyakant Lahoti, Mr.
Kartik Lahoti, Ms. Vindhya Mehra,
Ms. Praveena Bisht, Ms. Riya Kumar
and Mr. Adith Menon, Advocates.
versus
UNION OF INDIA .....Respondent
Through: Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Mr. Ranjeev
Khatana, Mr. Varun Pratap Singh,
Mr. Varum Rajawat, Advocates with
Mr. Prince Kumar and Mr. Jaibant
Kishore Dev Varma, Ministry of
Coal.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 18.07.2024 Arguments heard. Order reserved.
SANJEEV NARULA, J JULY 18, 2024 as This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/07/2024 at 00:11:27