Gujarat High Court
Antrix Pareshkumar Prajapati vs State Of Gujarat on 9 May, 2024
NEUTRAL CITATION
R/CR.MA/9139/2024 ORDER DATED: 09/05/2024
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
CHARGESHEET) NO. 9139 of 2024
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ANTRIX PARESHKUMAR PRAJAPATI
Versus
STATE OF GUJARAT
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Appearance:
MR. R.D.KINARIWALA(6146) for the Applicant(s) No. 1
MS. KRINA P. CALLA, APP for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE M. R. MENGDEY
Date : 09/05/2024
ORAL ORDER
Learned advocate for the applicant, on instructions, seeks permission to withdraw the present application.
Permission as sought for is granted. The present application stands disposed of as withdrawn.
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