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Gujarat High Court

Antrix Pareshkumar Prajapati vs State Of Gujarat on 9 May, 2024

                                                                                         NEUTRAL CITATION




     R/CR.MA/9139/2024                                     ORDER DATED: 09/05/2024

                                                                                          undefined




            IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

    R/CRIMINAL MISC.APPLICATION (FOR REGULAR BAIL - BEFORE
                 CHARGESHEET) NO. 9139 of 2024

==========================================================
                         ANTRIX PARESHKUMAR PRAJAPATI
                                     Versus
                               STATE OF GUJARAT
==========================================================
Appearance:
MR. R.D.KINARIWALA(6146) for the Applicant(s) No. 1
MS. KRINA P. CALLA, APP for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE M. R. MENGDEY

                                Date : 09/05/2024

                                 ORAL ORDER

Learned advocate for the applicant, on instructions, seeks permission to withdraw the present application.

Permission as sought for is granted. The present application stands disposed of as withdrawn.

(M. R. MENGDEY,J) NABILA Page 1 of 1 Downloaded on : Fri May 24 21:01:46 IST 2024