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[Cites 0, Cited by 38] [Entire Act]

Union of India - Section

Section 60 in Consumer Protection Act, 2019

60. Review by National Commission in certain cases.

- The National Commission shall have the power to review any of the order passed by it if there is an error apparent on the face of the record, either of its own motion or on an application made by any of the parties within thirty days of such order.