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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(l) in Kerala Tax on Entry of Goods Into Local Areas Act, 1994

(l)"Person" includes any company or association or body of individuals whether incorporated or not, a firm, a local authority, the Government of any other State or Union Territory;