Supreme Court - Daily Orders
South Indian Bank Limited vs Addl. Commissioner Of Income Tax Range I ... on 4 February, 2019
Bench: D.Y. Chandrachud, Hemant Gupta
ITEM NO.33 COURT NO.9 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).1032/2019
(Arising out of impugned final judgment and order dated 17-04-2018
in ITA No. 521/2016 and ITA No. 522/2016 passed by the Income Tax
Appellate Tribunal, Cochin Bench)
SOUTH INDIAN BANK LIMITED Petitioner(s)
VERSUS
ADDL. COMMISSIONER OF INCOME TAX RANGE I THRISSUR Respondent(s)
(WITH I.R. and IA No.16518/2019-CONDONATION OF DELAY IN FILING)
Date : 04-02-2019 These petitions were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE HEMANT GUPTA
For Petitioner(s) Mr. S. Sukumaran, Adv.
Mr. Anand Sukumar, Adv.
Mr. Bhupesh Kumar Pathak, Adv.
Ms. Meera Mathur, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Tag with C.A. No.9606 of 2011.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.02.05 17:18:34 IST Reason: