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State of Odisha - Section

Section 14 in The Orissa Ayurvedic Medicine Act, 1960

14. Allowance of President, Chairman and members.

(1)There shall be paid to the President or the Chairman and the members of the Council and the Faculty, such travelling and other allowances as, may be prescribed.
(2)No person shall receive any pay or special pay as President or Chairman or as a member of the Council or the Faculty.