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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2)(c) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(c)stones or masonary pillars, two feet long, cut for a length of six inches at the top into a prism of rectangular cross section, any two sides of the rectangle facing each other at opposite direction shall be six inches each and the other two sides four inches each in length at each rectangular point, if any, to facilitate demarcation of "Chaka" and for reference in measurement and survey :