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[Cites 0, Cited by 0] [Section 53(4)] [Section 53] [Entire Act]

State of Madhya Pradesh - Subsection

Section 53(4)(e) in M.P. Minor Mineral Rules, 1996

(e)officers as mentioned above shall make a request in writing to the concerning police station/seeking police assistance, if necessary and police officer shall provide such assistance as may toe necessary to prevent unlawful excavation/transportation of tine mineral