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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(b) in Rajasthan Control of Industrial Major Accident Hazards Rules, 1991

(b)[ "industrial activity" means an operation or process carried out in a factory referred to in Schedule 4 involving or likely to involve one or more hazardous chemicals and includes on-site storage or on-site transport which is associated with that operation or process, as the case may be.] [Substituted by No. G.S.R. 4, dated 16.4.2002 [18.4.2002].]