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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(2)[ Every Water Users Area shall be divided into Territorial Constituencies which shall be six in Minor Irrigation systems and twelve in Major and Medium Irrigation Systems.] [Substituted by Act No. 7 of 2003, dated 23.4.2003.]