Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Bihar - Subsection

Section 17(2)(b) in The Bihar State Commission for Backward Classes Act, 1993

(b)the form in which the annual statement of accounts shall be maintained under sub-section (1) of Section 13;