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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(1)(o) in The Uttarakhand Witness Protection Act, 2020

(o)"Witness protection cell" means cell constituted at district level regarding witness protection whose duty is to implement the witness protection order absolutely. At district level, this cell Shall be headed by Senior Superintendent of Police/Superintendent of police