Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(b) in The West Bengal Revenue Intelligence (Collection And Monitoring of Information) Act, 1996 (b)any activity of any organization or concern about which the appropriate authority generates or main tains such information or statistics.
