Section 22 in A.P. Farmers Organisation Rules, 1997
22. After a water budget is prepared, the Farmers Organisation shall draw up a plan of water regulation as follows:
(a)the dates of release and closure shall be informed to all members well in advance;(b)equitable distribution of water amongst all users shall be the main principle in water regulation;(c)a Farmers Organisation shall draw water and monitor flows based on the operational plan prepared;(d)a Warabandi Schedule (Turn-Schedule) shall be prepared for each outlet in a Farmers Organisation;(e)the Farmers Organisation shall, carryout Azmoish of the ayacut with the assistance of the Competent Authority along with the Agriculture and Revenue personnel; and(f)a Farmers Organisation may, for the purpose of monitoring, install such devices as may be required within its jurisdiction.
