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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Goa - Subsection

Section 33(1) in The Corporation of the City of Panaji (Election) Rules, 2004

(1)Any candidate, election agent or polling agent may challenge the identity of a person claiming to be a particular voter by first depositing a sum of Rs. 5/- in cash with the Presiding Officer for each such challenge.