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State of Nagaland - Section

Section 302 in Nagaland Excise Rules

302. Destruction of ganja or bhang in warehouses.

- Ganja or bhang stored in a warehouse and deemed by the Deputy Commissioner to be unfit for use shall be destroyed at the end of the year, after the annual stock taking and closing of accounts :Provided that the refuse of ganja may be destroyed on or before the 30th September, in warehouses approved by the Excise Commissioner, if found necessary.