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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3) in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

(3)The fee collected under these rules shall be paid either in cash or through smart card or on board unit (transponder) or any other like device.provided that no additional charges shall be realized for making the payment of fee by use of smart card or on board unit (transponder) or any other such device.