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[Cites 0, Cited by 0] [Section 50(2)] [Section 50] [Entire Act]

Union of India - Subsection

Section 50(2)(a) in The Advocates Act, 1961

(a)sections 6, 7, 18 and 37 of the Legal Practitioners Act, 1879 (18 of 1879),] and so much of sections 8, 9, 16, 17, 19 and 41 of that Act as relate to the admission and enrolment of legal practitioners;