[Cites 0, Cited by 0]
[Section 11]
[Entire Act]
State of Uttar Pradesh - Subsection
Section 11(1) in The U.P. Wood Based Industries (Establishment and Regulation) Rules, 1978
| a. | Principal Chief Conservator of Forests/Head ofForest Department. | Chairperson |
| b. | A representative of the Regional Office of theMinistry of Environment, Forest and Climate Change. | Member |
| c. | A representative of the State Forest Departmentnot below the rank of a Conservator of Forests dealing withpreparation of Working Plans/Working Schemes Member. | Member |
| d. | Director/Additional Director of Department ofIndustries. | Member |
| e. | Representative of the Forest DevelopmentCorporation. | Member |
| f. | An officer not below the rank of Conservator ofForests working in the Forest Head Quarters. | Member Secretary |