Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 304] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(d) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(d)garlands with footwear or parades naked or semi-naked a member of a Scheduled Caste or a Scheduled Tribe