Bombay High Court
Sant Nirankari Mandal And Anr vs The State Of Maharashtra And Ors on 4 July, 2023
Author: Neela Gokhale
Bench: G. S. Patel, Neela Gokhale
2023:BHC-AS:18182-DB P-1-ASWP-8136-2014.DOC
Gitalaxmi
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 8136 OF 2014
WITH
INTERIM APPLICATION NO. 3596 OF 2022
IN
WRIT PETITION NO. 8136 OF 2014
Sant Nirankari Mandal & Anr ...Petitioners
Versus
State of Maharashtra & Ors ...Respondents
Ms Minal Chandnani, i/b J Chandnani & Associates, for the
Petitioners.
CORAM G. S. Patel &
Dr Neela Gokhale, JJ.
DATED: 4th July 2023
PC:-
1. Mentioned. Not on board. Taken on board.
2. In the order dated 26th June 2023, in paragraph 4(b3) at third line, the reference to "plans dated 24th April 2022 " shall be corrected to read as "plans dated 24th April 2002 " similarly, in paragraph 3(a) at second line, the reference to "conveyance deed SDO/PLOT/C-1/CDR-45 dated 24/4/2022" shall be corrected to Page 1 of 2 4th July 2023 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 18:44:45 ::: P-1-ASWP-8136-2014.DOC read as "conveyance deed SDO/PLOT/C-1/CDR-45 dated 24/4/2002" and in the first line of paragraph 6, the reference to "the Revision Petition No. 3 of 2022" shall be corrected to read as "the Revision Petition No. 3 of 2020".
3. The order dated 26th June 2023 be corrected accordingly.
(Dr Neela Gokhale, J) (G. S. Patel, J)
Digitally signed
by GITALAXMI
GITALAXMI KRISHNA
KRISHNA KOTAWADEKAR
KOTAWADEKAR Date:
2023.07.05
10:37:47 +0530
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