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Bombay High Court

Sant Nirankari Mandal And Anr vs The State Of Maharashtra And Ors on 4 July, 2023

Author: Neela Gokhale

Bench: G. S. Patel, Neela Gokhale

2023:BHC-AS:18182-DB                                      P-1-ASWP-8136-2014.DOC




                                                                                 Gitalaxmi



                       IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                CIVIL APPELLATE JURISDICTION
                                WRIT PETITION NO. 8136 OF 2014
                                                  WITH
                          INTERIM APPLICATION NO. 3596 OF 2022
                                                    IN
                                WRIT PETITION NO. 8136 OF 2014


                 Sant Nirankari Mandal & Anr                                    ...Petitioners
                        Versus
                 State of Maharashtra & Ors                                   ...Respondents


                 Ms Minal Chandnani, i/b J Chandnani & Associates, for the
                     Petitioners.


                                               CORAM     G. S. Patel &
                                                         Dr Neela Gokhale, JJ.
                                               DATED:    4th July 2023
                 PC:-


1. Mentioned. Not on board. Taken on board.

2. In the order dated 26th June 2023, in paragraph 4(b3) at third line, the reference to "plans dated 24th April 2022 " shall be corrected to read as "plans dated 24th April 2002 " similarly, in paragraph 3(a) at second line, the reference to "conveyance deed SDO/PLOT/C-1/CDR-45 dated 24/4/2022" shall be corrected to Page 1 of 2 4th July 2023 ::: Uploaded on - 05/07/2023 ::: Downloaded on - 05/07/2023 18:44:45 ::: P-1-ASWP-8136-2014.DOC read as "conveyance deed SDO/PLOT/C-1/CDR-45 dated 24/4/2002" and in the first line of paragraph 6, the reference to "the Revision Petition No. 3 of 2022" shall be corrected to read as "the Revision Petition No. 3 of 2020".

3. The order dated 26th June 2023 be corrected accordingly.





                                (Dr Neela Gokhale, J)                                     (G. S. Patel, J)
            Digitally signed
            by GITALAXMI
GITALAXMI   KRISHNA
KRISHNA     KOTAWADEKAR
KOTAWADEKAR Date:
            2023.07.05
            10:37:47 +0530




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