Madhya Pradesh High Court
Rajendra Prasad Verma (Kushwaha) vs M.P.E.B. Now Known As M.P.P.K.V.V.C.L. ... on 18 May, 2018
THE HIGH COURT OF MADHYA PRADESH
MCRC-24584-2017
(RAJENDRA PRASAD VERMA (KUSHWAHA) Vs M.P.E.B. NOW KNOWN AS M.P.P.K.V.V.C.L. DIVISION
WAIDHAN)
2
Jabalpur, Dated : 18-05-2018
Shri Arvind Pathak, learned counsel for the petitioner.
Shri R.K.Tiwari, learned counsel for the respondent.
Learned counsel for the petitioner under takes provide a copy of sh the petition and Annexures to counsel for the respondent within three e days.
ad List the matter along with MCRC No.24601/2017 and 24578/2017 after summer vacation.
Pr a (SUSHIL KUMAR PALO) hy JUDGE ad M of sm rt Digitally signed by SARSWATI MEHRA ou Date: 2018.05.21 12:12:42 -07'00' C h ig H