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[Cites 0, Cited by 0] [Section 958] [Entire Act]

Bengal Presidency - Subsection

Section 958(a) in Police Regulations, Bengal , 1943

(a)Recruits shall be provided by Superintendents with the following kit before they are despatched to the Training College and shall also be furnished with clothing hand-books:-
(i)Belt (with belt plate) - One.
(ii)Box, kit - One.
(iii)Caps (khaki drill complete with two small "B.P." buttons) - Two.
(iv)Cardigan jacket - One (unless despatched in March, April or May).
(v)Durrie - One (to be supplied at a cost not exceeding Rs. 6. The fact to be noted against the name in the candidate register).
(vi)Haversack - One.
(vii)Holdall - One.
(viii)Kurtas (khaki half-sleeved) - Five.
(ix)Mosquito net - One.
(x)Shorts (khaki drill) - Three pairs.
(xi)Metal polish - One tin.
(xii)Brown leather polish - One pot.