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State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh Electricity Regulatory Commission (Consumer's Right to Information) Regulations, 2000

14. Power to remove difficulties.

- If any difficulty arises in giving effect to any of the provisions of these Regulations the Commission may, by general or special order, direct the licensee to do anything not being inconsistent with the A.P. Electricity Reform Act, 1998 which appears to it to be necessary or expedient for the purpose of removing the difficulties.