Supreme Court - Daily Orders
Orma Marble Palace (P) Ltd. vs The Commissioner Of Income Tax I Cochin on 3 July, 2019
Bench: S.A. Bobde, B.R. Gavai
ITEM NO.10 COURT NO.2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).12993/2019
(Arising out of impugned final judgment and order dated 10-01-2019
in ITA No.19/2011 passed by the High Court Of Kerala At Ernakulam)
ORMA MARBLE PALACE (P) LTD. Petitioner(s)
VERSUS
THE COMMISSIONER OF INCOME TAX I COCHIN Respondent(s)
(FOR ADMISSION and I.R.)
Date : 03-07-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE B.R. GAVAI
For Petitioner(s) Mr. P. I. Jose, AOR
Mr. Shashank Mishra, Adv.
Miss P.S. Chandralekha, Adv.
Mr. Anupam Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed.
As a sequel to the above, pending interlocutory applications, if any, stand disposed of.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2019.07.03 16:26:13 IST Reason: