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State of Odisha - Section

Section 24 in The Orissa Administrative Tribunal (Recruitment and Conditions of Service of Officers and Staff) Rules, 1999

24. Other Conditions of Service.

- The other conditions of the service of the officers and employee of the Tribunal for which no provision has been made in these rules, the rules and orders for the time being in force and applicable to similar officers and employees holding corresponding posts or pay scales under the Government shall be applicable mutatis mutandis to such persons.