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[Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act]

State of Rajasthan - Subsection

Section 52(2)(p) in The Rajasthan Soil and Water Conservation Act, 1964

(p)the form in which the order shall be made under sub-section (1) of section 29 and the manner in which it shall be brought to the notice of the person or persons interested in land;