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State of Andhra Pradesh - Section

Section 18 in Andhra Pradesh Physical Education Conduct of Common Entrance Test for admission into Bachelor of Physical Education (B.P.Ed.) and Under Graduation Diploma in Physical Education Courses Rules, 2004

18. Funds for the conduct of PECET-AC.

- The amounts that are collected from the candidates towards cost of application and examination fee shall be utilized to meet the expenditure for items/services connected with the PECET-AC. Accounts shall be subjected to audit and report thereof shall be submitted to the competent authority and Permanent Committee.