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[Cites 0, Cited by 0] [Section 272] [Entire Act]

Union of India - Subsection

Section 272(8) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(8)All Ex-Servicemen reporting for re-entry are to be victualled and accommodated in Naval Establishments for a period not exceeding two weeks while awaiting final selection or rejection.